Order to Produce Documents for Inspection (O.11, R.14)

(Title as in No.1 supra.)

Upon hearing.................. and upon reading the affidavit of .........................filed the ...........day of ............19.....; It is ordered that the............ do, at all reasonable times, on reasonable notice produce at..................... , situate, at................, the following documents, namely,.............. and that ............the be at liberty to inspect and peruse the documents so produced, and to make notes of their contents. In the meantime, it is ordered that all further proceedings be stayed and that the costs of this application be. .................