Notice to Produce General Form (O.12, R.8)
(Title
as in No.1, supra)
Take
notice that you are hereby required to produce and show to the Court at the
first hearing of this suit all books, papers, letters, copies of letters and
other writings and documents in your custody, possession or power, containing
any entry, memorandum or minute relating to the matters in question in this
suit, and particularly.
G.H.
pleader [or agent] for plaintiff [or defendant].
To
E.F., pleader [ or agent] for defendant [or plaintiff].
