Notice to Produce Document (O.11, R.16.)
(Title
as in No.1 supra.)
Take
notice that the [plaintiff or defendant] requires you to produce for his
inspection the following documents referred to in your [plaint or written
statement or affidavit, dated the ..........day of ........19.........].
[Describe documents required]
X.Y., pleader for the
To
Z., pleader for the
