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Notice to Inspect Documents (O.11, R.17.)

( Title as in No.1, supra.)

Take notice that you can inspect the documents mentioned in your notice of the.............................day of.........19....[except the documents numbered.......in that notice] at [insert place of inspection] on Thursday next, the...........instant, between the hours of 12 and 4'o Clock.

Or, that the [plaintiff or defendant] objects to giving you inspection of documents mentioned in your noticed of the...................day of...........19...., on the ground that [state the ground].



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