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Appendix C - Interrogatories (O.11, R.4.)

(Title as in No.1 supra.)

Interrogatories on behalf of the above-named [plaintiff or defendant C.D.] for the examination of the above-named [defendants E.F. and G.H. or plaintiff].

1.      Did not, etc.

2.      Has not, etc.

etc., etc., etc.

[The defendant E.F.is required to answer the interrogatories numbered.]

[The defendant G.H.is required to answer the interrogatories numbered.]



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