AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    
Agreements Back

Answer to Interrogatories

(Title as in No.1 supra.)

The answer of the above-named defendant E.F.to the interrogatories for his examination by the above-named plaintiff.

In answer to the said interrogatories, I, the above-named E.F., make oath and say as follows:-- --

1.      Enters answers to interrogatories in paragraphs numbered consecutively.

2.      Enters answers to interrogatories in paragraphs numbered consecutively.

3.      I object to answer the interrogatories numbered on the ground that [state grounds of objection].



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement