AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    
Agreements Back

To Accompany Returns of Summons of another Court (O.5, R.23.)

(Title)

Read proceeding form the ................forwarding.................. in for service on .......................in Suit No...........of 19................ of that Court.

Read Serving Officer's endorsement stating that the and proof of the above having been duly taken by me on the oath of ................and.................. it is ordered that the............... be returned to the................... with a copy of this proceeding.

Judge.

NOTE :

This form will be applicable to process other than



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement