Order for Transmission of Summons to be Served on a Prisoner (O.5, R.24.)
(Title)
To
The
Superintendent of the Jail at.............
UNDER
the provisions of Order V, rule 24, of the Code of civil Procedure, 1908,
summons in duplicate is herewith forwarded for service on the defendant
............who is ..........a prisoner in jail. You are requested to cause a
copy of the said summons to be served upon the said defendant and to return the
original to this Courage signed by the said defendant, with a statement of
service endorsed thereon by you.
Judge.
