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Goods Sold at a Fixed Price and Delivered

(Title)

A.B. the above-named plaintiff, states as follows:-

On the .......day of .....19........., E.F. sold and delivered to the defendant [one hundred barrels of flour, or the goods mentioned in the schedule hereto annexed, or sundry goods].

The defendant promised to pay ........ rupees for the said goods on delivery [or on the day........of .........,some day before the plaint was filed.]

He has not paid the same.

E.F. died on the .........day of....... 19........By his last will he appointed his brother, plaintiff, his brother, the plaintiff, his executor.[As in paras.4 and 5 of Form No.1]

The plaintiff as executor of E.F. claims [Relief claimed.]



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