Notice to Show Cause (General Form)
(Title)
To
WHEREAS
the above-named has made application to this Court that;
You
are hereby warned to appear in this Court in person or by a pleader duly
instructed on the ..........day of....... 19......., at o'clock in the
forenoon, to show cause against the application, failing wherein, the said
application will be heard and determined ex parse.
GIVEN
under my hand and the seal of the Court, this ...........day of
........19......
Judge.