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Notice of Application for the Transfer of a Suit to another Court for Trial (Section 24)

In the Court of the District Judge of ................

No............ of 19

To

WHEREAS an application dated the ...............day of............ 19........., has been made to this Court by...... the in Suit NO............... of 19....... now pending in the Court of the at, in which is plaintiff and ...........is defendant, for the transfer of the suit for trial to the Court of the at:--

You are hereby informed that the ........day of........ 19 has been fixed for the hearing of the application, when you will be heard if you desire to offer any objection to it.

GIVEN under my hand and the seal of the Court, this.......... day of............ 19

Judge.



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