Commission for a Local Investigation, or to Examine Accounts (O.26,
Rr.9,11.)
(Title)
To
WHEREAS
it is deemed requisite, for the purposes of this suit, that a commission
for............ should be issued; You are hereby appointed Commissioner for the
purpose of........................
Process
to compel the attendance before you of any witnesses, or for the production of
any documents whom or which you may desire to examine or inspect, will be
issued by any Court having jurisdiction on your application.
A
sum of Rs..............., being your fee in the above, is herewith forwarded.
GIVEN
under my hand and the seal of the Court, this .............day of
............19.
Judge