Notice to Show Cause why a Review Should not be Granted (O.47, R.4.)
(Title)
To
TAKE
notice that................. has applied to this Court for a review of its
decree passed on the...........day of...............19 in the above case. The.............day
of............. 19 is fixed for you to show cause why the Court should not
grant a review of its decree in this case.
GIVEN
under my hand and the seal of the Court, this.................. day of 19
Judge.
