Intimation to Lower Court of Admission of Appeal (O.41, R.13.)
(Title)
To
You
are hereby directed to take notice that the in the above suit, has preferred an
appeal to this Court from the decree passed by you therein on the
..............day of .............19.
You
are requested to send with all practicable dispatch all material papers in the
suit.
Dated
the ..............day of ...............19
Judge.
