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Appendix A - Defence in Suits for Goods Sold and Delivered

1. The defendant did not order the goods.
2. The goods were not delivered to the defendant.
3. The price was not Rs.
  [or]
4. 1
5. Except as to Rs.............., same as 2
6. 3
7.  
8.  
9. The defendant [or A.B., the defendant's agent] satisfied the claim by payment before suit to the plaintiff [or C.D., the plaintiff's agent] on the day of 19.
10. The defendant satisfied the claim by payment after suit to the plaintiff on the day of 19.



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