Notice of Attachment of a Decree to the Holder of the Decree (O.21, R.53.)
(Title)
To
WHEREAS
an application has been made in this Court by the decree holder in the above
suit for the attachment of a decree obtained by you on the day............
of............ 19, in the Court of in Suit No.............of 19, in which was
and was; It is ordered that you, the said, be, and you are hereby, prohibited
and restrained, until the further order of this Court, from transferring or
charging the same in any way.
GIVEN
under my hand and the seal of the Court, this........ day of....... 19
Judge.