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Certificate of Execution of Decree Transfered to another Court

Number of suit and the court by which the decree was passed Name of parties Date of application for execution Number of the execution case Processes issued and dates of service thereof Costs of execution Amount realised How the cease is disposed of Remarks
1 2 3 4 5 6 7 8 9
          Rs. N.P Rs. N.P    
                 
                 
                 
                 

Signature of Muharrir in charge. Signature of Judge.



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