Simple Money Decree (Section 34)
(Title)
Claim
for ..................
This
suit coming on this day for final disposal before.................... in the
presence of..........................for the defendant; plaintiff and
of..........................................for the defendant; It is ordered
that the.............................. do pay to
the.........................the sum of Rs.................with interest thereon
at the rate of................per cent per annum
from..........................to the date of realization of the said sum and do
also pay Rs.................., the costs of this suit, with interest thereon at
the rate of.......................per cent, per annum from this date to the
date of realization.
GIVEN
under my hand and the seal of the Court, this ..........day of........19....
Judge.
Costs of Suit
Plaintiff
|
Defendant
|
1.Stamp for plaint
|
..
|
Stamp for power
|
..
|
2.Do for power
|
..
|
Stamp for petition
|
..
|
3.Do.for exhibits
|
..
|
Pleader' s fee
|
..
|
4.Pleader fee on Rs.
|
..
|
Subsistence for witness
|
..
|
5.Subsistence for witnesses
|
..
|
Service of process
|
..
|
6.Commissioner's fee
|
..
|
Commissioner's fee
|
..
|
7.Service of process
|
..
|
|
..
|
|
|
|
|
|
Total
|
|
Total
|
{Forms
3 to 11 subs. by Act 21 of 1929, s.8 and Sch., for the original forms.}