Decree in Original Suit (O.20, Rr.6, 7.)
(Title)
Claim
for ...................
THIS
suit coming on this day for final disposal before.................... in the
presence of..................................................for the plaintiff and
of................................................. for the defendant, it is
ordered and decreed
that....................................................................................................and
that the sum of Rs..........................be paid by
the......................to the...................on account of the costs of
this suit, with interest thereon at the rate of........................... per
cent. per annum from this date to date of realization.
GIVEN
under my hand and the seal of the Court, this........... day of
...............19........
Judge.
Costs of Suit
Plaintiff
|
Defendant
|
1.Stamp for plaint
|
..
|
Stamp for power
|
..
|
2.Do for power
|
..
|
Stamp for petition
|
..
|
3.Do.for exhibits
|
..
|
Pleader' s fee
|
..
|
4.Pleader fee on Rs.
|
..
|
Subsistence for witness
|
..
|
5.Subsistence for witnesses
|
..
|
Service of process
|
..
|
6.Commissioner's fee
|
..
|
Commissioner's fee
|
..
|
7.Service of process
|
..
|
|
..
|
|
|
|
|
|
Total
|
|
Total
|