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  1. Agreement between Independent Contractor and Service Provider
  2. Agreement for appointment of Sole Selling Agent by Manufacturing Company
  3. Agreement for Business Centre
  4. Agreement for Catering
  5. Agreement for Development of Portal
  6. Agreement for Transfer of Right/Title/Interest in Website
  7. Agreement to Sell Business
  8. Agreement to supply technical know-how
  9. Application proforma for Approval of Hotel Projects
  10. Appointment by shipping Company of Agent for Recruitment of Personnel
  11. Business Services Agreement
  12. Confidential information and non-disclosure agreement
  13. Consultancy Agreement - Appointment by a Television Network
  14. Consultancy Agreement for Software Consultancy
  15. Employee Service Agreement
  16. Employee Service Agreement - with probation
  17. Employee Service Agreement - with training
  18. Format of Acceptance of Regulatory Conditions
  19. Franchise Agreement
  20. Memorandum of Understanding
  21. Software Services Agreement
  22. Tripartite lease agreement between lessor, lessee and the guarantor


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