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Simple Bond for Money Borrowed

I, KB, s/o Mr. RB, r/o ......................... have borrowed a sum of Rs. ....................... (Rupees ..................... only) from Mr. AN, s/o Mr. KK, r/o ................... on account of price of furniture purchased from him.

I promise to pay the said amount on demand on or before................with interest @ 18% per annum from the date of this bond.

In witness whereof, I have signed this bond on this .... day of ..............., 2000, in the presence of the following witnesses.

WITNESSES :

1. Name..............................

Address........................... Signature of .......

2. Name..............................

Address........................... Signature of .......



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