Bond to Keep the Peace
Whereas
I (name) ___________ resident of _____________________ (place), have been
called upon to enter into a bond to keep the peace for the term of
_____________ or until the completion of the inquiry in the matter of ______________,
now pending in the Court of __________________, I hereby bind myself not to
commit a breach of the peace, or do any act that may probably occasion a breach
of the peace during the said term or until the completion of the said inquiry
and in case of my making default therein, I hereby bind myself to forfeit to
Government the sum of Rs. _________.
Dated
this _____ day of ______________, 20__.
Signature