Simple Form for Money Due
This
bond is made on this...........day of............by me ( KB, s/o Mr. RP, r/o .................................., on
the following accounts:
Whereas
I owe Rs....................to Mr...............s/o ....................... r/o ................................ on the following
accounts.
On
account of the principal amount and the interest due to him under a bond
dated..........executed by me in his favour for Rs..................
2. On
account of Gold ornaments purchased from him vide his bill dated ..................for
Rs..............
3. On
account of loans taken form him on various dated and interest due on them
Rs.............
4. On
account of the rent for the period from.............to .............@ Rs........... per moth, Rs...........
5. On
account of a decree of the Court of Judge Small Cause dated.............in his favour
against my deceased brother late RP, Rs...............
Now in
consideration of the aforesaid liabilities, I promise to pay the above amounts
being Rs.........in .........years by half yearly instalment of Rs.........plus 18% interest per
annum on the day of................and on the day of.........each year.
and
I hereby agree that in case any interest is not paid with the instalment, the
same shall be added to the principal amount and interest shall be charged on
that also.
In
Witness Whereof I sign this bond on this...........day of.........in the presence of the
following wintess:
Witnesses:
1.
Name................... Signature of ……………
Address................
(KB)
2.
Name.................. Signature of ……………
Address.............. (KB)
