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- Agreement for hire-purchase of a car through a finance company
- Deed of Hypothecation - Machinery
- Guarantee for One Customer by One Surety
- Loan Agreement
- Loan Agreement with Security
- Loan Bond with Sureties and Lower Rate of Interest in Case Punctuality in Payment
- Loan bond with surety and hypothecation of property
- Memorandum of Understanding between Lender and Borrower