D.M. Harish School of Law | Law College in India | Course Information | College Facilities | Fees

Established Year:	Not Available
Accreditation:	Not Available
Status of College:	Bar Council Approved
College Management:	Private
College Facilities:	Not Available

College Information:

The formation of D.M. Harish School of Law, Mumbai is the upshot of the efforts of founding members of HSNCU, who have always set milestone to raise the bar and incorporate best institutions and highest of excellence in education in last several decades.

D.M. Harish School of Law, the pristine and extensive campus located at the premier location in South Mumbai, established and managed by H(S)NCB, which have earned national and global recognition. The objective is to provide socially relevant comprehensive and interdisciplinary legal education through curriculum, innovations, and adding new interfaces to address contemporary issues.

This giant step forward has been made possible by the higher education reforms agenda of Rashtriya Uchatera Shikshan Abhiyan (RUSA), - an apex body under the Ministry of Human Resources, Government of India, - and the Government of Maharashtra.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	(a) A candidate who wants to be admitted to the First Semester of 5 Year Integrated Program [B.A. LL.B. / B.B.A. LL.B. (Hons.)] must have passed/completed H.S.C. (10+2) Examination conducted by Maharashtra State Board of Secondary and Higher Secondary Education or by any other State Board/CBSE/ICSE Board with minimum percentage of marks not below than 45% in case of General category applicants, 42% in case of SEBC/OBC category and 40% in case of SC and ST applicants. (b) A candidate who has appeared for the Law Entrance Examinations i.e. CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025 can apply for admission in B.A. LL.B. or B.B.A. LL.B. (Hons.) 5-Year Integrated Program and shall be exempted from H- LAT (HSNC University Law Aptitude Test) Online Examination 2024. (c) If a candidate hasn't appeared for CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025, then the candidate can appear for H-LAT Online Examination. (d) For H-LAT Criteria and Guidelines, please click on the following link: https://www.hsncu.edu.in/dmhsl/files/HLAT_new_guidelines.pdf
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

2. BBA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	(a) A candidate who wants to be admitted to the First Semester of 5 Year Integrated Program [B.A. LL.B. / B.B.A. LL.B. (Hons.)] must have passed/completed H.S.C. (10+2) Examination conducted by Maharashtra State Board of Secondary and Higher Secondary Education or by any other State Board/CBSE/ICSE Board with minimum percentage of marks not below than 45% in case of General category applicants, 42% in case of SEBC/OBC category and 40% in case of SC and ST applicants. (b) A candidate who has appeared for the Law Entrance Examinations i.e. CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025 can apply for admission in B.A. LL.B. or B.B.A. LL.B. (Hons.) 5-Year Integrated Program and shall be exempted from H- LAT (HSNC University Law Aptitude Test) Online Examination 2024. (c) If a candidate hasn't appeared for CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025, then the candidate can appear for H-LAT Online Examination. (d) For H-LAT Criteria and Guidelines, please click on the following link: https://www.hsncu.edu.in/dmhsl/files/HLAT_new_guidelines.pdf
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

3. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	(a) A candidate who wants to be admitted in the First Semester of 3 Year LL.B. Degree Program must have passed/completed an Undergraduate Degree Program in any Faculty of a recognized University or equivalent qualification with an overall minimum percentage of marks not below than 45% in case of General category applicants, 42% in case of SEBC/OBC category and 40% in case of SC and ST applicants. (b) A candidate who has appeared for the Law Entrance Examinations i.e. CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025 can apply for admission in LL.B. 3 Year Law Program and shall be exempted from H-LAT (HSNC University Law Aptitude Test) Online Examination 2024. (c) If a candidate hasn't appeared for CLAT/L-SAT or MH-CET in the Year 2024 or which is applicable for the Academic year 2024-2025, then the candidate can appear for H-LAT Online Examination. (d) For H-LAT Criteria and Guidelines, please click on the following link: https://www.hsncu.edu.in/dmhsl/files/HLAT_new_guidelines.pdf
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available