Sant Kripal Singh Institute of Law (SKSIL) warmly welcomes all aspirants seeking to study law. Affiliated to Bundelkhand University, Jhansi and approved by the Bar Council of India, SKSIL - A premier, not-for-profit law school, offering students legal education through engaging, and affordable means.

We at SKSIL understand that our actions can have an impact on the wider community, which is why we take our social, economic, and environmental responsibilities seriously. With a campus truly blessed by Mother Nature, SKSIL has modern and hi-tech facilities that a law school demands.

It is our endeavor to spread legal awareness in the community that we live in. In the long run, we wish to be a legal aid to the community in general and to all our associates.

For individuals inspired to study law to empower themselves for personal and professional success, it is an exciting time to be a part of SKSIL.

1. BA LLB

Bachelor of Arts and Bachelor of Legislative Law (B.A.LL.B.) is an undergraduate integrated law program that offers a comprehensive understanding of law and its various aspects. This course is specially designed for students who are interested in pursuing a career in the legal field.

The duration of the course is five years, and it covers a wide range of topics, including constitutional law, criminal law, civil law, international law, labor law, corporate law, environmental law, and human rights law. The course provides a unique blend of theory and practical knowledge, which enables students to develop critical thinking, analytical and problem-solving skills.

The B.A.LL.B. curriculum is structured to offer a strong foundation in legal studies, as well as a wide range of other disciplines, such as humanities, social sciences, economics, and political science. The program aims to provide students with a holistic understanding of the legal system and its role in society. The course also offers students a wide range of opportunities for internships, research projects, and moot court competitions. These practical experiences help students develop their professional skills and gain practical knowledge of the legal system.

After completing B.A.LL.B., students can pursue a career as a lawyer, legal advisor, corporate counsel, legal consultant, or legal analyst. They can also opt for higher studies in law and specialize in a particular field. Overall, B.A.LL.B. is an excellent course for students who are passionate about law and want to build a career in the legal profession.

2. LLB

Our undergraduate course is designed to enhance the essential skills and knowledge needed to be successful in pursuing a career in law. Whether one chooses to work with a government organisation or an NGO or with a private company, knowledge of Law is extremely important.

At SKSIL, students are provided with an intellectually challenging and stimulating environment, with a strong focus on developing them into fully supported and active learners. We train and equip students with the required academic excellence and guide them towards vocational development.

For students who want to specialise in an area, our courses are designed to be flexible enough to make it happen as they progress.