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School of Law, Mahindra University
Recognized by Mahindra University
Survey No: 62/1A, Bahadurpally Jeedimetla Secunderabad 500043, Telangana
  1. About
  2. Courses
  3. Contact
Established Year: 2020
Accreditation: Not Available
Status of College: Bar Council Approved
College Management: Private
College Facilities: Library, Research, Innovattion Lab, Success Stories, Campus Life

College Information:
      Mahindra University was notified by the Government of Telangana vide Telangana Ordinance No. 1 of 2020 dated 20th May, 2020 as per the Telangana State Private Universities (Establishment and Regulation) Act, 2018

With a global outlook and match the international standards of education, Mahindra University comes up with innovative ideas to keep up the learning spirit of the students. The University invested it's time to create a well-designed curriculum for each programme that shows light towards a bright future of the students.

The interactive curriculum and top-notch education offered by MU has created an impact of being a well honoured educational institute among the various organisations. The rankings and awards bagged in different categories add a feather to its cap.
1. BA LLB
Course Type: On Campus
Course Specialization: Not Available
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: 10+2 or equivalent from any statutory board with 60% OR as per AICTE/UGC norms aggregate marks in all subjects OR equivalent grade for the students from IB or other approved Boards.
Valid CLAT 2021 examination score (Exact cut off score / All India Rank would be announced upon announcement of results).
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
The Bachelor of Arts and Bachelor of Law (Honors) is a undergraduate program with a multi-disciplinary approach to cater to the requirement of the field of law including litigation, judiciary, academia, corporate legal consultation, immigration, public international law and private international law, policy engagement criteria.
The students of this integrated course will also learn the subjects of liberal arts such as English, History, Sociology, Political Science, besides Law & Economics. This program provides a strong background to step into Indian Administrative Services too.


2. BBA LLB
Course Type: On Campus
Course Specialization: Not Available
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: 10+2 or equivalent from any statutory board with 60% OR as per AICTE/UGC norms aggregate marks in all subjects OR equivalent grade for the students from IB or other approved Boards.
Valid CLAT 2021 examination score (Exact cut off score / All India Rank would be announced upon announcement of results).
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
The Bachelor of Business Administration and Bachelor of Law (Honors) is an undergraduate integrated program to focus on interrelationship of Management Studies and Law.
Besides, the Fundamentals of Management, Financial Accounting, Effective Communication, and Computer Application are some of the main subjects of the business part of the BBA LLB (H) Program, while the Law Subjects include Law of Torts, Constitutional law, Criminal law, Civil wrongs, Administrative law, Company law, Property law, Family law, Alternate Dispute Resolution, and so on.


3. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: 60% or equivalent grade in Under graduation followed by Panel Interview for Shortlisted candidates
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
Law has never been an isolated profession. It has evolved as a fine thread which is connecting all the professions into one. Be it management, engineering or medical, law is encompassing every aspect of the economy through its multi-disciplinary and inter-disciplinary approach.

The 3-Years LL.B. (Hons.) Program, offered at Mahindra University from the Academic Year 2022-23, is a post-graduate professional law degree program, which invites interested graduates from all the disciplines.

The Program firmly focuses on experimental and industry-based learning environment. It offers the postulants, an exceptional blend of inter-disciplinary and multi-disciplinary interfaces of learning pedagogy, through the doctrinal and practical understandings of law, along with its social, political, economic and technological aspects.


4. PhD
Course Type: On Campus
Course Specialization: Not Available
Course Level: Doctorate
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
A Ph.D. in law seeks to explore the ultimate quest for knowledge and research, i.e. what is the reason and effect of a legal provision, etc. This doctoral program aims to make the post graduate legal scholars, for exploring the multi-dimensional and inter-disciplinary research processes of legal subjects. So that they may attain their full potentials, in their chosen field of academics and contribute their accumulated knowledge, in their respective research domain.

The young scholars will be offered umpteen pioneering avenues, for achieving their ultimate goals in higher research and academics.


Name of College: School of Law, Mahindra University
College Address: Survey No: 62/1A, Bahadurpally Jeedimetla
Secunderabad
Telangana
500043
Phone Number: 040-67135100 ,  040-30634533
Fax: Not Available
E-mail: admissions@mechyd.ac.in,  info@mechyd.ac.in
Website: https://www.mahindrauniversity.edu.in/





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