| Established Year: |
1993 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Well-equipped digital library, Regular moot-courts, Scholarships for eligible students |
College Information:
IILM has a legacy of excellence in responsible management education since 1993. It has entered the domain of law with five year undergraduate courses of B.B.A LL.B (Hons) and B.A. LL.B(Hons) as well as a one year postgraduate LLM program at IILM University, Gurugram.
The IILM Law school programs incorporate rigorous research, engaging and thought provoking sessions, coursework, experiential learning thus making students ready to undertake new
experiences in the classroom and in their career.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Prospective candidates seeking admission to the B.A. LL.B. (Honours) program of the institute should have completed class XII with at least 50% marks under the Indian education system (CBSE or ICSE) or any equivalent board in India or overseas.
Admission to B.A. LL.B. (Honours) and BBA LL.B. (Honours) is made based on the merit in the qualifying examination and IILM Law Entrance test followed by an Interview.
Candidates applying for undergraduate programs with the CLAT score of 100 or above are exempted from IILM University entrance test. |
| No.of Seats available: |
60 |
| Course Fees: |
Rs. 330000 |
Course Description:
School of Law at IILM University aims at skill-based education through the BA LLB (Honours). The goal is to facilitate self-orientation in the students to ensure that they respond to the needs and challenges of the contemporary world. The discipline of law is more of applied science, therefore an understanding of its principles has to be absolutely thorough in order to apply them effectively in any practical situation.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Prospective candidates seeking admission to the BBA LL.B. (Honours) program of the institute should have completed class XII with at least 50% marks under the Indian education system (CBSE or ICSE) or any equivalent board in India or overseas.
Admission to B.A. LL.B. (Honours) and BBA LL.B. (Honours) is made based on the merit in the qualifying examination and IILM Law Entrance test followed by an Interview.
Candidates applying for undergraduate programs with the CLAT score of 100 or above are exempted from IILM University entrance test. |
| No.of Seats available: |
60 |
| Course Fees: |
Rs. 330000 |
Course Description:
School of Law at IILM University aims at developing a new generation of versatile legal professionals through BBA LLB (Honours), a comprehensive and contemporary course of integrated knowledge and rigorous education. The goal is to provide a gateway to the corporate world of management and decision-making keeping in view the legal dimensions. The core objective is the attainment of ‘higher efficiency skills’ and ‘higher degree of specialization’.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Corporate and Commercial Law, Criminal and Security Law, Alternate Dispute Resolution |
| Course Level: |
Masters |
| Course Medium: |
English English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
LL.B. Degree or its equivalent from a recognized University with at least 50% marks in aggregate (45% in case of SC/ ST and PWD)
Admission to LLM is made based on IILM Law Postgraduate Entrance test followed by an Interview. |
| No.of Seats available: |
30 |
| Course Fees: |
Rs. 430000 |
Course Description:
The Centre of Post-Graduate Legal Studies at IILM University School of Law announces commencement of one year LL.M. (Master of Laws) Program from July, 2020. The LL.M. one-year degree program has been designed for intellectually curious and thoughtful candidates with focused career plans. LLM offers a solid grounding in the fundamental principles, combined with the flexibility to explore one’s own interests with support from research-oriented teaching staff. the LLM curriculum involves learning new legal skills, and stimulates thinking about concepts and methods more critically and deeply. The exceptional academic preparation at School of law provides opportunity for a promising future. The LLM is the course of choice for career advancement and international credibility, particularly in today’s competitive and globally focussed legal environment. The programme is divided in thee trimesters. There are three streams of one-year LL.M. Programme in IILM University School of Law; with specialization in:
- Corporate and Commercial Law
- Criminal and Security Law
- Alternate Dispute Resolution System
4.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Candidates who have completed: i. A 1-year/2-semester master's degree programme after a 4-year/8-semester bachelor's degree programme or a 2-year/4-semester master's degree programme after a 3-year bachelor's degree programme or qualifications declared equivalent to the master's degree by the corresponding statutory regulatory body, with at least 55% marks in aggregateorits equivalent grade in a point scale wherever grading system is followed or equivalent qualification from a foreign educational institution accredited by an assessment and accreditation agency which is approved, recognized or authorized by an authority, established or incorporated under a law in its home country or any other statutory authority in that country to assess, accredit or assure quality and standards of the educational institution.
A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to SC/ST/OBC (non-creamy layer)/Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of the Commission from time to time.
Provided that a candidate seeking admission after a 4-year/8-semester bachelor's degree programme should have a minimum of 75% marks in aggregate or its equivalent grade on a point scale wherever the grading system is followed. A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to SC/ST/OBC (non-creamy layer)/Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of the Commission from time to time. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Ph.D. program at IILM University offers a rigorous program with world-class national and international pedagogy, faculty, and research guides. The objectives of the Ph.D. program are to contribute to frontier areas of knowledge and provide superior research training. The academic program of the Ph.D. degree is broad-based and involves a course credit requirement and a research project leading to thesis submission.
The University with its vibrant community of faculty, students, researchers, and industry experts, provides an intellectually stimulating and nurturing environment to its students and strongly encourages research in trans disciplinary areas. The Ph.D. program is rigorous as it combines research and industry excellence to provide suitable exposure and opportunities to equip and prepare doctoral students for success. Our Ph.D. program is designed to prepare students for successful academic and industry careers. Our teaching and research pedagogies help our students become the best researchers, academicians, and consultants in world-class organizations. The program is run strictly as per the UGC guidelines.
