| Established Year: |
2014 |
| Accreditation: |
C grade by NAAC |
| Status of College: |
Not Available |
| College Management: |
Private |
| College Facilities: |
Librabry, Male Hostel, Female Hostel, FOREIGN NATIONAL ADMISSION/ WELFARE COMMITTEE CELL |
College Information:
Indian Institute of Legal Studies, Affiliated to University of North Bengal, recognized by the Bar Council of India, New Delhi and approved under 2 (f) and 12 (B) of the University Grants Commission Act, 1956.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Not Available |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A student shall be eligible for admission into semester I of the B.A., LL.B. 5 year Integrated Course in Law if he / she has passed the Higher Secondary (10+2) examination held by the West Bengal Council of Higher Secondary Education or any other examination which is recognized by the University as equivalent thereto provided that :
1. Such student must have obtained minimum 45 % marks in the aggregate in the qualifying examination; person belonging to scheduled cast, scheduled tribes, other Backward classes (OBC) shall be eligible to apply if they secure at least 40 % marks in the qualifying examination.
2. Such student has not passed any other examination higher than the 10+2 examination mentioned above prior to seeking admission into the course.The age of the applicant shall not be above 20 years in case of candidates belonging to the general category and shall not be above 22 years in case of applicants belonging to scheduled casts, scheduled tribes, other backward classes (OBC) category as on 1st July of the same academic year in which he or she may be seeking admission. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
These regulations shall be called the regulations relating to B.A., LL.B. 5 year integrated Degree Course in Law.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A student shall be eligible for admission into semester I of the BBA., LL.B. 5 year Integrated Course in Law if he / she has passed the Higher Secondary (10+2) examination held by the West Bengal Council of Higher Secondary Education or any other examination which is recognized by the University as equivalent thereto provided that :
1. Such student must have obtained minimum 45 % marks in the aggregate in the qualifying examination; person belonging to scheduled cast, scheduled tribes, other Backward classes (OBC) shall be eligible to apply if they secure at least 40 % marks in the qualifying examination.
2. Such student has not passed any other examination higher than the 10+2 examination mentioned above prior to seeking admission into the course.
3. The age of the applicant shall not be above 20 years in case of candidates belonging to the general category and shall not be above 22 years in case of applicants belonging to scheduled casts, scheduled tribes, other backward classes (OBC) category as on 1st July of the same academic year in which he or she may be seeking admission. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
These regulations shall be called the regulations relating to BBA., LL.B. 5 year integrated Degree Course in Law.
3.
BCom LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A student shall be eligible for admission into semester I of the B.A., LL.B. 5 year Integrated Course in Law if he / she has passed the Higher Secondary (10+2) examination held by the West Bengal Council of Higher Secondary Education or any other examination which is recognized by the University as equivalent thereto provided that :
1. Such student must have obtained minimum 45 % marks in the aggregate in the qualifying examination; person belonging to scheduled cast, scheduled tribes, other Backward classes (OBC) shall be eligible to apply if they secure at least 40 % marks in the qualifying examination.
2. Such student has not passed any other examination higher than the 10+2 examination mentioned above prior to seeking admission into the course.The age of the applicant shall not be above 20 years in case of candidates belonging to the general category and shall not be above 22 years in case of applicants belonging to scheduled casts, scheduled tribes, other backward classes (OBC) category as on 1st July of the same academic year in which he or she may be seeking admission.
3. The age of the applicant shall not be above 20 years in case of candidates belonging to the general category and shall not be above 22 years in case of applicants belonging to scheduled casts, scheduled tribes, other backward classes (OBC) category as on 1st July of the same academic year in which he or she may be seeking admission. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
These regulations shall be called the regulations relating to B.Com., LL.B. 5 year integrated Degree Course in Law.
4.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
A student shall be eligible for admission into the semester 1 of the LL.B. (3 year) Degree Course in Law if he/she has graduated in any discipline of knowledge from a University established by an Act of Parliament or by State Legislature or an equivalent national Institute recognized as a deemed University or a foreign University recognized as equivalent to the status of an Indian University by an authority competent to declare equivalent provided that:
1. Such student must have obtained minimum 45% marks in the aggregate in the qualifying 3 year bachelor degree examinations; persons belonging to scheduled caste, scheduled tribe or other backward classes shall be eligible to apply if they secure at least 40 % marks in the said qualifying examination.
2. The age of the applicant shall not be above 30 years in case of candidates belonging to general category and shall not be above 35 years in case of applicants belonging to scheduled caste, scheduled tribe or other backward category as on 1st July of the same academic year in which he/she may be seeking admission. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
These regulations shall be called the Regulations relating to LL.B. (3 year) Degree Course in Law.
5.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Candidate shall be eligible for admission if he/she has passed the Bachelor of law [LL.B (3 years), LL.B 5 years integrated course, or LL.B. (Hons) 5 years integrated course] examination of this University or any other University with not less than 50% marks and whose degree has been recognized by this University as equivalent. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Not Available