Established Year: | 1973 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Moot Court,Library |
College Information:
Tinsukia Law College first opened its portals in the year 1973. Tinsukia Law College is the only College imparting legal education in entire Tinsukia District and admits students from entire North Eastern part of Assam and two districts of Arunachal Pradesh.
The law graduates from this college besides serving the Bars of the Session and District Courts of Tinsukia, SubDivisional Courts of Sadiya, Margherita and Guwahati High Court are also serving in the state Judicial Service.
The law graduates from this college besides serving the Bars of the Session and District Courts of Tinsukia, SubDivisional Courts of Sadiya, Margherita and Guwahati High Court are also serving in the state Judicial Service.