Established Year: | 1972 |
Accreditation: | Not Available |
Status Of College: | Bar Council of India |
College Management: | Private |
College Facilities: | Magnificent Infrastructure, Extensive interactions with legal luminaries, Internship and placement facilitation by Career Advancement and Networking Office, Well-equipped digital library, Regular moot-courts |
College Information:
The PES Department of Law offers five year integrated BBA, LLB Dual Degree program spread over ten semesters.
The curricula is designed and oriented to impart education in contemporary Business Management, Accounting and on Laws and Legal procedures, apart from integrating the modern technology enabled systems, processes and procedures in the process of imparting an optimal blend of teachings in Indian laws as well as International laws to make sure that our students are globally employable in a globalized world.
The program has been innovatively designed to cater to the growing challenges and complexities of the dynamic legal and business environment of India and abroad.
The curricula is designed and oriented to impart education in contemporary Business Management, Accounting and on Laws and Legal procedures, apart from integrating the modern technology enabled systems, processes and procedures in the process of imparting an optimal blend of teachings in Indian laws as well as International laws to make sure that our students are globally employable in a globalized world.
The program has been innovatively designed to cater to the growing challenges and complexities of the dynamic legal and business environment of India and abroad.