| Established Year: |
1986 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council of India Approved |
| College Management: |
Private |
| College Facilities: |
Magnificent Infrastructure, Extensive interactions with legal luminaries, Internship and placement facilitation by Career Advancement and Networking Office, Well-equipped digital library, Regular moot-courts, Scholarships for eligible students |
College Information:
The vision with which Asian Law College, part of Asian Education Group, was set up was to promote excellence in the field of legal education and to fulfill the ever increasing demand of legal professionals for a growing legal world. Our endeavour is to produce lawyers who will be efficient in the art of advocacy, both at the trial and at appellate level. Presently, ALC’s flagship program is B.A.LL.B., which is a five year integrated program, affiliated to Chaudhary Charan Singh University, Meerut, and approved by the bar Council of India. Further to improve the knowledge and skill set of students, the institute provides five additional diploma programs.
Asian Law College with its vision “Growth with Education” makes sure that the five year journey of a young law aspirant transforms him/her to an independent, capable and responsible legal professional. The focus of ALC is on justice education. The institute’s vision is to shape a better future for mankind by producing efficient and socially responsible aspirants. By developing good and worthy professionals, the institute wants to assist in the overall progress and development of its students. To ensure this, the institute has mapped each course and their learning outcome with the programme education objective and learning outcome. In addition to this, the institute emphasizes on experiential learning by applying innovative pedagogy, that is, focus is also on affective domains in addition to individual’s subjective development.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
The student should have passed senior secondary school examination or an examination equivalent thereto, securing not less than 45% (40% in the case of SC/ST U.P. Domicile) in the aggregate, The student should be below the age of 20 years (general category) and 22 years (SC/ST category- Domicile U.P.) as on 1st July of the year of admission, and The students appearing or appeared for the annual examination in March/April, are also eligible to apply. |
| No.of Seats available: |
120 |
| Course Fees: |
Not Available |
Course Description:
The course of B.A.LL.B. has been planned in compliance with the developing and changing nature of socio economic conditions of the society. This course is based on new developments in the aftermath of Globalization and Liberalization, which has resulted in the evolution of market-forces. Multifaceted integrated insight is the true hallmark of this course.
2.
Diploma Course
| Course Type: |
On Campus |
| Course Specialization: |
Corporate Law |
| Course Level: |
Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This diploma provides a powerful insight into the way communication works in the legal world. In today’s competitive legal world and developing economy, effective communication skills is more essential than ever before. It is the basis on which legal companies and careers of law students are built and it is also an important component of lasting success.
3.
Diploma Course
| Course Type: |
On Campus |
| Course Specialization: |
Media Laws |
| Course Level: |
Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Diploma in Media and Entertainment Laws offers an engagement with legal aspects of media and entertainment regulations. Through this course, students gain insight into how the media laws are practiced in media houses to take better decisions in daily working.
4.
Diploma Course
| Course Type: |
Not Available |
| Course Specialization: |
Cyber Law |
| Course Level: |
Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Cyber law is an area of law which represents all the legal issues relating to internet, and governs all the aspects of the internet and cyberspace, along with dealing in legal cases regarding software patents, net banking, cyber security, social media and legal problems and many more.
Cyber law in India is gaining immense popularity due to drastic increase in the number of cyber-crimes committed in the country over the recent times.
5.
Diploma Course
| Course Type: |
On Campus |
| Course Specialization: |
Intellectual Property Law |
| Course Level: |
Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Intellectual property protection is critical in encouraging innovation. Without protection of the intellectual property, the individuals and businesses would not receive full benefits of their inventions and would focus less on research and development.
In today’s time, intellectual property has become very important for individuals to understand the subtlety of intellectual property and how it can be used as an asset for the organisation.
