| Established Year: | 2011 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Not Available |
| College Facilities: | SNIL has a state-of-the-art facility to impart quality and research oriented professional education with dedicated and experience teachers.The campus and the classrooms are Wi-Fi enabled helping the faculty and students to have easy access to information |
College Information:
The objective of SNIL is to cultivate the science of law and to impart comprehensive legal education to achieve excellence.
To make legal education as justice education, as an instrument of social, political and economic change and to prepare lawyers who will be competent in the art of advocacy both at the trial and appellate level and also skilled in judicial administration.
To promote cultural, legal and ethical values with a view to promote and faster the rule of Law and to educate our students who will be professionally competent, technically sound and socially relevant and will not only enter the Bar and the Bench but will also be equipped to address the imperatives of the generation and uphold the Constitution of India.
To promote legal awareness in the community for achieving social and economic justice and to undertake study and training projects relating to law.
To make legal education as justice education, as an instrument of social, political and economic change and to prepare lawyers who will be competent in the art of advocacy both at the trial and appellate level and also skilled in judicial administration.
To promote cultural, legal and ethical values with a view to promote and faster the rule of Law and to educate our students who will be professionally competent, technically sound and socially relevant and will not only enter the Bar and the Bench but will also be equipped to address the imperatives of the generation and uphold the Constitution of India.
To promote legal awareness in the community for achieving social and economic justice and to undertake study and training projects relating to law.
