Established Year: |
2005 |
Accreditation: |
Not Available |
Status Of College: |
Approved by the Bar Council of India |
College Management: |
Not Available |
College Facilities: |
The College's Library is one of the best libraries in Delhi, Gurgaon, Faridabad, Noida and Ghaziabad. It has more than 10000 titles. It subscribes to Many current legal periodicals. |
College Information:
INNOVATIVE INSTITUTE OF LAW was established by the proposal of Innovative Welfare and Educational Society, by Dr. K. R. Sharma at Greater Noida, in 2005 for the education of Law. The Innovative Institute of Law Greater Noda was granted affiliation to the Chaudhary Charan Singh University, Meerut, in 2006 and this affiliation has been approved by the Bar Council of India New Delhi.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
The 3 years course of Law is offered to the students who have obtained their degree in graduation from any University situated outside India duly established by law and recognized as an equivalent by this University. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Joining a law course is a serious step which will perhaps change the way you look at life, society and more importantly your role in administration of justice and upholding the ideals of the Constitution of India. At IIL, Noida, the accent is all about equipping you with knowledge to meet the challenges of the emerging global paradigms, and empowering you with methods and discipline which prepare you for the Bar or for any corporate position.
2.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
The 3 years course of Law is offered to the students who have obtained their degree in graduation from any University situated outside India duly established by law and recognized as an equivalent by this University. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available