| Established Year: |
2010 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Magnificent Infrastructure, Extensive interactions with legal luminaries, Internship and placement facilitation by Career Advancement and Networking Office, Well-equipped digital library, Regular moot-courts, Scholarships for eligible students |
College Information:
Alliance University was established in the year 1997. It is a Private University approved by the Karnataka Government and is UGC approved.
Alliance University has multiple campuses in Bangalore. The university is located on an extensive state-of-the-art campus on the Chandapura-Anekal Main Road, Bangalore. Campus design and construction on additional land in Bangalore is underway. The city campus of the university is located in BTM Layout, Bangalore.
The University aspires to be among the best universities in the world by the year 2025 through a series of strategically-crafted moves, precisely calibrated action plans and an unwavering commitment to the pursuit of excellence.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional Law, Business Law, Criminal Law, International Law, Intellectual Property Law |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
10+2 or equivalent examination from a recognized Board with a minimum of 45% marks in aggregate (40% marks for SC/ST candidates). |
| No.of Seats available: |
180 |
| Course Fees: |
Rs. 1000000 |
Course Description:
To bridge the gap between legal theory and practice, an understanding of the social sciences is essential. Law is a profession that works in a socio-political context, and therefore for a legal practitioner, training in the liberal arts is a prerequisite. Alliance College of Law, Alliance University offers a five-year, integrated degree course - B.A., LL.B. (Hons.) that combines the knowledge of the social sciences with a training in law. The arts and social science component of the B.A., LL.B. (Hons.) course includes subjects such as political science, sociology, economics, language and mass communication, which are supplemented by a range of law courses, and together they provide a broad-based multidisciplinary foundation to the curriculum.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional Law, Business Law, Criminal Law, International Law, Intellectual Property Law |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
10+2 or equivalent examination from a recognized Board with a minimum of 45% marks in aggregate (40% marks for SC/ST candidates). |
| No.of Seats available: |
180 |
| Course Fees: |
Rs. 1000000 |
Course Description:
Not Available
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional & Administrative Law, Corporate & Commercial Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
LL. B./B. L. or any other graduate degree in Law recognized by Bar Council of India with a minimum of minimum 45% marks in aggregate (40% in case of candidate belonging to reserved category). |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 100000 |
Course Description:
The Master of Law degree course prepares graduates at the postgraduate level in legal principles, law, justice and governance while building in them strong research acumen and subject matter expertise in Constitutional and Administrative Law as well as Corporate and Commercial Law. The pedagogy and learning delivery includes classroom training based on seminars, workshops and research-centric discussions on law.
4.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Master’s Degree in LL. M. (Any Branch) with a minimum of 55% (50% for SC/ST) in aggregate from a recognized university. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 255000 |
Course Description:
Not Available
