Established Year: | Not Available |
Accreditation: | Not Available |
Status Of College: | Not Available |
College Management: | Not Available |
College Facilities: | The teaching is facilitated by the module leader by providing a detailed teaching plan including the details about the text book, reference materials, course outline, teaching plan in the form of a module handbook, including assignments, cases etc. |
College Information:
The School of Law at Auro University aims to impart law education of world-class standards, with an emphasis on research, consulting, training and allied activities to further the cause of academics and research.
The School of Law covers Indian as well as international laws, which have a bearing on various domains, including business, international trade and other areas.
The teaching-learning process at the School of Law is designed to impart an optimal blend of knowledge and skills with a focus on real-world application. The approach encourages multi-disciplinary inquiry and emphasizes practical appreciation of problems.
The pedagogy at the School of Law involves lectures, moot courts, cases,case studies, judgment review and analysis, projects, assignments, and more, thereby providing an integrated learning experience.
The School of Law covers Indian as well as international laws, which have a bearing on various domains, including business, international trade and other areas.
The teaching-learning process at the School of Law is designed to impart an optimal blend of knowledge and skills with a focus on real-world application. The approach encourages multi-disciplinary inquiry and emphasizes practical appreciation of problems.
The pedagogy at the School of Law involves lectures, moot courts, cases,case studies, judgment review and analysis, projects, assignments, and more, thereby providing an integrated learning experience.