Established Year: |
Not Available |
Accreditation: |
Not Available |
Status Of College: |
Approved by Bar Council of India |
College Management: |
Ahmednagar Zilha Maratha Vidya Prasark samaj |
College Facilities: |
Not Available |
College Information:
The parent institution of the New Law College is Ahmednagar Zilha Maratha Vidya Prasarak Samaj, Ahmednagar, which was founded in the year 1918. It is a pioneer educational institution in the district. Initially the ‘Society’ started a Maratha Boarding for poor students in the name of Late Karveer Hutatma Chhatrapati Chauthe Shivaji Maharaj father of Rajarshi Shahu Maharaj who bravely fought against the British Rulers, and was tortured confined and killed in the Fort at Ahmednagar. Chhatrapati Shahu Maharaj of Kolhapur donated some amount to the boarding. The founders of the society were highly motivated and inspired by the teaching of Late Chatrapati Shahu Maharaj, Mahatma Phule, Maharshi Vitthal Ramaji Shinde, Dr. B. R. Ambedkar, Karmveer Bhaurao Patil and others.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
For admission to the B.A. LL.B (5 Year Law Course) the eligibility required is Class XIIth or an equivalent with minimum 40% marks for candidates belonging to S.C / S.T. and 45% marks for others. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available
2.
Certification Course
Course Type: |
Distance Education |
Course Specialization: |
Human Rights Law |
Course Level: |
Certification |
Course Medium: |
Not Available |
Course Mode: |
Part Time |
Course Duration: |
Not Available |
Course Eligibility: |
To be eligible for admission to diploma courses, a candidate must be a graduate of any faculty of any University whose degree is recognized to be equivalent to the corresponding degree of Pune University. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available
3.
Diploma Course
Course Type: |
On Campus |
Course Specialization: |
Taxation Law (D.T.L), Labour Law (D.L.L), Intellectual Property Rights (D.I.P.L), Alternative Dispute Resolution System (D.A.D.R) |
Course Level: |
Diploma |
Course Medium: |
Not Available |
Course Mode: |
Full Time |
Course Duration: |
Not Available |
Course Eligibility: |
Not Available |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
College also provides Diploma Courses, which in today’s competitive time is a must and should to stay ahead in the competition. These courses are available both for the Law students as well as the Graduates of other fields.
4.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
To be eligible for admission for LL.B. a candidate must be a graduate of any faculty of any University whose degree is recognized to be equivalent to the corresponding degree of Pune University. The candidate should have secured a minimum 40% marks for candidates belonging to S.C. / S.T. and 45% marks for others. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
The Three Years Law Course leading to the LL.B. Degree is a six-semester full time course. The Students, who do not wish to practice law in the court, are eligible for the LL.B. (General) Degree,at the successful completion of the second year (4th semester). On successful completion of three years (6th semester) the LL.B. Degree is awarded. There is an examination held by the University of Pune at the end of each semester.
5.
LLM
Course Type: |
On Campus |
Course Specialization: |
Not Available |
Course Level: |
Masters |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
2 Year(s) |
Course Eligibility: |
To be eligible for admission for LL.M., a candidate must be a graduate of Law (Three years or Five years Law Course) of the University or its equivalent degree of another statutory University, recognized as equivalent to said degree of the University of Pune. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
The Two Years Post Gradate Courses leading to the LL.M. Degree is a Four-semester full time course.