| Established Year: | 1970 |
| Accreditation: | B Grade by NAAC |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
New Law College, Ahmednagar was established 22nd June 1970 at the auspicious hands of Late Shri. Balasaheb Desai, the then Revenue Minister of Maharashtra. The word 'New' in the name of 'New Law College' shows the intention of the society to produce law graduates who will be able to meet the challenges of modern era and make them budding social engineers with legal knowledge.
The college seeks to impart legal education, which will be more meaningful and effective in the present circumstances. In the year 1970, New Law College was stared with LL.B(3year course). In the year 1985 LL.B (5 year course) was added. Besides we are running Diploma courses in Labour Laws, Taxation Laws. Recently in the year 2009-10 Diploma in ADR also started in the college. The college also started LL.M Course (regular) and planning to develop it into a research center. Within a span of 46 years, the college educated many students and many of them are occupying key positions in the legal profession and also in the field of Judicial Services, Administrative Services, Public and Private Sector, as well as some of the students are active in politics and the field of social work.
Though many of the students belong to rural areas, the college has been able to inculcate in them professional skills and competency. Many of them proved their excellence in their respective fields. The Government of Maharashtra has given permanent affilation to our college on 2nd April, 1975 as well as the college has been granted permanent approval of affiliation by the Bar Council of India vide its letter dated 02nd Feb. 2002.
The college seeks to impart legal education, which will be more meaningful and effective in the present circumstances. In the year 1970, New Law College was stared with LL.B(3year course). In the year 1985 LL.B (5 year course) was added. Besides we are running Diploma courses in Labour Laws, Taxation Laws. Recently in the year 2009-10 Diploma in ADR also started in the college. The college also started LL.M Course (regular) and planning to develop it into a research center. Within a span of 46 years, the college educated many students and many of them are occupying key positions in the legal profession and also in the field of Judicial Services, Administrative Services, Public and Private Sector, as well as some of the students are active in politics and the field of social work.
Though many of the students belong to rural areas, the college has been able to inculcate in them professional skills and competency. Many of them proved their excellence in their respective fields. The Government of Maharashtra has given permanent affilation to our college on 2nd April, 1975 as well as the college has been granted permanent approval of affiliation by the Bar Council of India vide its letter dated 02nd Feb. 2002.
