Established Year: | 2008 |
Accreditation: | Not Available |
Status Of College: | Approved by Bar Council of India |
College Management: | Private |
College Facilities: | Separate hostel facilities are provided for teachers, male and female students at a very nominal rate. |
College Information:
Mohammad Abdul Bari Institute of Juridical Sciences has been established by Maniknagar Social Welfare Society in the year 2008. It got affiliation from the University of Kalyani and has obtained approval of the Bar Council of India as Centre of Legal Education.
It has been established to provide the most modern legal education through improved methods of teaching and training of newer skills needed for the profession.
The vision of the institution is to create a leading legal institution which will compete with the best not only within India but best outside India also and to prepare law graduates for a legal career that introduce them to wide range of opportunities in legal profession across the globe.
It has been established to provide the most modern legal education through improved methods of teaching and training of newer skills needed for the profession.
The vision of the institution is to create a leading legal institution which will compete with the best not only within India but best outside India also and to prepare law graduates for a legal career that introduce them to wide range of opportunities in legal profession across the globe.