National University of Study and Research in Law, Ranchi has been established to further the cause of legal education in its manifold spheres of knowledge, development and dissemination; coupled with the capacity building of state and non state institutions; specializing in relevant legal technological interrelationship and above all strengthening the legal system at all levels.

Student centered legal education with global perspectives; preparing students as future legal professionals in law practice, academic and public policy are going to be the mainstay of this University.

1. BA LLB

Admissions for the above course in NUSRL, Ranchi are invited. Students who wrote CLAT 2010 and are desirous of seeking admission should apply in the format provided latest by November 15, 2010. The total number of seats available is 50. [25 for students from Jharkhand including 13 General, 6 ST, 3 SC, 2 EBC and 1 BC; and 25 for students from states other than Jharkhand including 12 General, 4 SC, 2 ST, 7 OBC].