| Established Year: |
2008 |
| Accreditation: |
Not Available |
| Status Of College: |
Not Available |
| College Management: |
Not Available |
| College Facilities: |
Internet,Moot Court,Legal aid Clinic |
College Information:
Dayavvati college of Law seeded in 2008 under the aegis of DAYAWATl SHIKSHA PRASAR SAMITl a non profit educational society. It is committed to the service of education. It has flowered into an innovating and creative institute in the field of quality education. It always focuses on the practical application of theory in providing integrated learning. The college is situated in a beautiful and lush green campus.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Who should pass 10+2 examination |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
B.A. LL.B. course at Dayawati College Of Law is an integrated double degree course, combines Bachelor's degree course in Arts together with the Bachelor's degree course in law. The duration of the course leading to the Bachelor's Degree in Law (LLB) shall be of five academic years. Each academic year comprises of two semesters.
A student who successfully completes the first three years of this course shall be eligible for the award of the Degree BA (Academic Law). A student who successfully completes the five year LLB. Course shall be eligible for the award of the Degree of LL.B.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Who should pass Graduation degree |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The teaching and instructions shall be in accordance with the Bar Council of India Rules. The candidates admitted to the course shall pursue the courses of study.
