Established Year: |
Not Available |
Accreditation: |
Not Available |
Status Of College: |
Not Available |
College Management: |
Not Available |
College Facilities: |
Library, Auditorium, Canteen, Spacious Class rooms |
College Information:
Jeen Institute of law is one of the leading law schools of the country, which engages in the finest experiment of converging legal knowledge with other disciplines like management, finance, economics and science. Jeen Institute ensures that the students are well-equipped with the knowledge of law and its interface with other disciplines. This integration of law with other skills helps the students to appreciate the practical gradations of the legal profession.
1.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
Applicants seeking admission in law courses, who must have completed U.G/P.G exams from any of the recognized law college or University of India, and should have secured minimum 45% marks and (SC/ST/OBC) the candidates ( 5% relief) are required to fill up the application form provided with the brochure and submit at Admission office. The admission will be strictly on merit basis. The chosen candidates are then called for registration. |
No.of Seats available: |
320 |
Course Fees: |
Not Available |
Course Description:
Jeen Institute, law school in India, now offering very excited career that definitely should grow your career in legal field. We have highly qualified and experienced faculty and good Indian legal education system that may be challenge for others law schools .And also for those applicants, who have taken law degree from any foreign institute and university. This is great challenge from Jeen law school, located in Indian state of Rajasthan.