Established Year: | 2010 |
Accreditation: | Not Available |
Status Of College: | Approved by Bar Council of India |
College Management: | Private |
College Facilities: | Accomodation, Transport facilities, Clubs, cultural Activities, Library, Mentor programs, |
College Information:
In order to meet the challenges of globalization and liberalization and to develop an institution of excellence in Legal Education, Mangalayatan University has established the Institute of Legal Studies & Research in March 2010 on the beautiful, pollution-free and quiet campus.
The first academic session of the Institute will commence from July 2010 with LL.M. Two year (4 semesters) course with the primary objective of promoting advanced studies & research in Law.
The course curricula have been carefully designed and developed in consonance with the emerging areas of contemporary importance. The Institute offers two highly demanding specialization groups- (i) Corporate & Business Laws, and (ii) Intellectual Property Rights.
The course has been so structured as to provide an opportunity to the students- classroom interactions, seminars, research projects, presentation and discussion skills. We have the mission to prepare quality resource professionals in the field of Law.
The main objective of the course is to produce world-class professionals, scholars, and academics in the field of Law. The Institute is planning to start B.A.LL.B. and B.B.A.LL.B. 5 year integrated courses from the next academic session 2011-12 to cater a very significant need of the students and the society.
The first academic session of the Institute will commence from July 2010 with LL.M. Two year (4 semesters) course with the primary objective of promoting advanced studies & research in Law.
The course curricula have been carefully designed and developed in consonance with the emerging areas of contemporary importance. The Institute offers two highly demanding specialization groups- (i) Corporate & Business Laws, and (ii) Intellectual Property Rights.
The course has been so structured as to provide an opportunity to the students- classroom interactions, seminars, research projects, presentation and discussion skills. We have the mission to prepare quality resource professionals in the field of Law.
The main objective of the course is to produce world-class professionals, scholars, and academics in the field of Law. The Institute is planning to start B.A.LL.B. and B.B.A.LL.B. 5 year integrated courses from the next academic session 2011-12 to cater a very significant need of the students and the society.