| Established Year: |
2007 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Library, Conference Hall , Placement cell, Transport Facility, Hostel, Cafeteria ,Computer Lab, Play Grounds, Moot court hall |
College Information:
Geeta Institute of Law started in 2007 with LL.B.3 year and BA.LLB. 5 year courses. The law campus of learning is located on the Delhi to Chandigarh National Highway Just 50 minutes drive from Delhi Along with its wealth the campus offer an academically socially and culturally enriching environment including well equipped law library classroom moot court cell auditorium computer lab counseling and placement cell.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
To be eligible for the BA. LL.B (Hons.) 5 Years program, candidates must have completed their higher secondary education (10+2) from a recognised board or institution with a minimum of 45% aggregate (not less than 42.75%, in the case of SC/ST) |
| No.of Seats available: |
120 |
| Course Fees: |
Not Available |
Course Description:
The five-year Bachelor of Arts and Bachelor of Laws (Hons.) program integrates the fields of Arts (BA) and Law (LL.B) into a comprehensive undergraduate curriculum. This innovative academic program provides students with a robust education that equips them with the essential skills necessary for a thriving career in the legal industry. The program's dual emphasis on both arts and legal studies makes it a favoured choice among students who are committed to achieving excellence in the legal profession.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Candidates must have completed their higher secondary education (10+2) from a recognised board or institution with a minimum of 45% aggregate (not less than 42.75%, in the case of SC/ST) |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The BBA LL.B (Hons.) 5 Years program seamlessly integrates the vital disciplines of business administration and law, providing a comprehensive and enriching educational journey. Students will attain a deep comprehension of both areas, equipping them with a flexible skill set necessary to navigate the intricacies of contemporary business and legal landscapes. Join this endeavour to cultivate proficiency that spans the domains of commerce and jurisprudence, positioning yourself for dynamic career prospects and influential professional pursuits.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Candidates are required to be graduates i.e. either they should have passed a bachelor's degree in any subject/ discipline with not less than 45% marks in aggregate (not less than 42.75%, in case of SC/ST) to pursue an LL.B. course. |
| No.of Seats available: |
180 |
| Course Fees: |
Not Available |
Course Description:
The LL.B 3-year program is suitable for individuals who wish to pursue a legal career or develop a strong foundation in legal studies for other professions. The program covers a wide range of legal subjects, providing students with a broad understanding of the law.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Constitutional Law & Business Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Candidates who aspire to pursue LL.M. are required to fulfil the following eligibility criteria Should be a Law graduate with a minimum of 55% aggregate marks (in the case of SC/ST, minimum passing marks in the qualifying examination are acceptable). |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Geeta Institute of Law offers a Master of Laws (LLM) program that aims to develop students' analytical and research skills while enhancing their understanding of various legal disciplines. The program is designed to provide a platform for students to specialize in specific areas of law and gain expertise through rigorous academic training.