This institution aims at furtherance of legal knowledge and constitutional ideas in our nationals and reciprocate the same from other nations and societies. As a developing country India is facing a great challenge in higher education especially in distinguished areas like Technology, Medical Science and Law etc. This Institute will strive to contribute its humble attempt for counter-attacking the challenge. The Law courses will be instrumental in establishing social harmony, standardization of legal system of India to the tune of International levels, fulfillment of national requirement of judicial system alongwith legal profession and evolution of the concept of cosmopolitan family at the international level with universal feelings amongst individuals of the planet earth.

1. LLB

The admissions will be strictly on merit-basis & under the guidance of C.S.J.M. University, Kanpur and Govt. of Uttar Pradesh according to the rules and regulations circulated time to time. Every candidate will have to submit a registration/application form for admission, in desired course, available in the office of the college or by downloading from our website.