Established Year: |
2009 |
Accreditation: |
Not Available |
Status Of College: |
Approved by Bar Councilof India |
College Management: |
Not Available |
College Facilities: |
Well-stocked and well-managed Library, Computer center with 120 computers, Sports and extra-curricular activities, Hostel etc |
College Information:
Mewar University has the unique distinction of being the only University in the District of Chittorgarh (Rajasthan). The University is established to benefit students from the nook and corner of the India and other countries and is of specific benefit to the students of nearby districts like Bhilwara, Neemuch, Rajsamand, Banswara, Dungarpur, Pratapgarh, Bundi, Udaipur(Rural), Kota etc., who do not have access to quality higher and technical education in the vicinity. The University fills up the void in the field of higher, technical and vocational education in the Mewar region which, in spite of being rich in terms of agriculture, industrial and business growth, has lagged behind in education as compared to the peer districts like Udaipur, Ajmer and Jaipur. Master of Law, a full time programme envisioned to bring out the core competences in the fertile areas of legal education. It enables students to develop more concentrated expertise in a specific area of law.
1.
LLM
Course Type: |
On Campus |
Course Specialization: |
Intellectual Property Rights |
Course Level: |
Masters |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
2 Year(s) |
Course Eligibility: |
LLB with 50% of marks |
No.of Seats available: |
Not Available |
Course Fees: |
Rs. 35000 |
Course Description:
LLM (Criminology, IPR, Taxation, Mercantile Law, Personal Laws, Arbitration Conciliation &ADR): The LL.M. course aims to enhance knowledge and vision, capacity and integrity, orientation and depth of legal professionals. It further aims to develop expert knowledge and expertise in the area of specialization. It aims to sharpen judicial, academic and research skills of legal professionals. It will also help legal professionals in obtaining better and specialized jobs and in fulfilling various statutory requirements with regard to their increments and promotions etc.Master of Law, a full time programme envisioned to bring out the core competences in the fertile areas of legal education. It enables students to develop more concentrated expertise in a specific area of law. In the era of globalization , university promotes transnational law knowledge and economy development and prepares the students for global interaction and their professional role at national and international level through LLM. Degree Course.