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Vivekananda Law College
Recognized by KARNATAKA STATE LAW UNIVERSITY, HUBLI
NEHARU NAGARA, D.K,
Puttur 574203, Karnataka
  1. About
  2. Courses
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Established Year: 1988
Accreditation: Not Available
Status Of College: Approved by Bar Council of India
College Management: SPONSORED BY VIVEKANANDA VIDYAVARDHAKA SANGHA PUTTUR (R)
College Facilities: Moot Court Hall,FREE LEGAL AID CELL,Computer Room, Fitness Room,Hostel,Student Welfare Office,Audio visual Room,Professional Training &Placement Cell,Professional Training &Placement Cell,Student Council,Seminar Hall,Legal Aid Cell,Legal Aid Cell,NSS,Spor

College Information:
      This Law College was founded at Puttur during the year 1988-89 in order to meet the growing need of the students seeking legal education in South Eastern areas of Dakshina Kannada District, Kodagu and other adjoining districts of Karnataka and the Kannada speaking Kasaragod area of Kerala State.

It is also intended to make legal education available nearer home so that even the less fortunate sections of the people in the region might profit from this professional course of study.

The founders believe that no education, professional or otherwise will be worth the name if the imparting of instruction in different branches of knowledge is not attended by a proper shaping of character.

The college has its name 'Vivekananda' from whose life and work it derives its name inspiration and aims at high sense of discipline and character. The College also aims at a high standard of education by providing all the facilities needed by the students for completing their studies in a systematic way.

The College has adopted 'Nyayen Dharyathe Lokah' in its motto which means "The structure of the world is kept in balance by justice"
1. BA LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: A candidate who has successfully completed pre-university course or +2 or equivalent course from recognized university in India. Minimum percentage of mark should not below 45%of total Marks and not below 40% of total marks SC& ST applicants.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
Admission to the course shall strictly be on the basis of merit, taking into account of total marks obtained in qualifying examination.


2. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: A candidate who has successfully completed graduation in any discipline or equivalent course from recognized university in India. Minimum percentage of mark should not below 45%of total Marks and not below 40% of total marks SC& ST applicants.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
Admission to the course shall strictly be on the basis of merit, taking into account of total marks obtained in qualifying examination.


Name of College: Vivekananda Law College
College Address: NEHARU NAGARA, D.K,
Puttur
Karnataka
574203
Phone Number: 08251-230561
Fax: Not Available
E-mail: vlcputturdk@gmail.com
Website: http://law.vivekanandaedu.org





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