Established Year: |
2008 |
Accreditation: |
Established by Govt. of Rajasthan and approved by UGC u/s 2(f) of UGC Act 1956 |
Status Of College: |
Approved by Bar Council of India |
College Management: |
Not Available |
College Facilities: |
Practical training programmes like Court visits and Moot court programme are introduced effectively so as to provide proper and needful training to the Law students on the pattern of other professional disciplines like Medicine and Engineering,Campus Tour |
College Information:
Jagan Nath University, under the aegis of Jagan Nath Gupta Memorial Educational Society, upholds the Society credo of Discipline, Dedication and Determination.
To the hilt, It is a new and young University whose vibrancy and youthful outlook is reflected in its course curriculum, its attitude towards students and the overall ambiance. In its short stint of operations, it has made a mark with innovative training methods and a strong emphasis on practical exposure to the students.
Ample opportunity towards Co-curricular & Extra Curricular activities makes for a healthy and stress free environment. The University is dedicated to create a new breed of dynamic and future Law Graduates who will be in a position to use the knowledge acquired here towards the creation of a better society and indeed, a brighter future for themselves.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
12th (10+2) in any stream or its equivalent with minimum 50 % marks for General candidates and 45% marks for SC/ST/OBC. Students who have appeared for their H.S.C finals and awaiting results are also eligible to apply subject to their passing it, in the same attempt.
Maximum age limit to apply for B.A.LL.B Programme is 20 Years for General candidates and 22 Years for candidates belonging to SC/ST/OBC category.
Candidates are required to appear either in CLAT conducted by National Law University or University Joint Entrance Test.
Final selection of the eligible candidates will be made on the cumulative score of academic achievements, score in either CLAT or University Joint Entrance Test, and Personal Interview. |
No.of Seats available: |
Not Available |
Course Fees: |
Rs. 55000 |
Course Description:
B.A. LL.B is a Five years integrated programme, spread over ten semesters. Though the primary method of instruction is classroom lectures, we give a lot of emphasis on practical training, research and self-study.
We also conduct several guest lectures, seminars, symposia where top professionals in the legal profession, academicians, judges and Lawyers are invited to speak on various contemporary issues so that our students get exposure to the real and diverse aspects of the profession thereby providing wider exposure to substantial and procedural Laws.
The classrooms are spacious, well equipped with latest technological amenities and the well equipped library having all important journals, periodicals and reference as well as text books authored by experts of all important subjects. Great importance is given to the practical aspect of the theoretical foundation.
2.
BBA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
12th (10+2) in any stream or its equivalent with minimum 50 % marks for General candidates and 45% marks for SC/ST/OBC. Students who have appeared for their H.S.C finals and awaiting results are also eligible to apply subject to their passing it, in the same attempt. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
To produce competent Advocates, Law Schools are expected to impart quality education so that their foundation should be strong. It is well known facts that many people get LL.B. degree but hardly few of them are in a position to be successful as practising Advocates.
Keeping in view this aspect Bar Council of India has introduced LL.B. 5 years integrated course after Higher Secondary and which is showing better results at least in few leading Law Schools and Law Universities mainly due to the fact that the Bar Council of India has framed an comprehensive syllabus in which all related disciplines namely, Sociology, Psychology, Political Science, History, Economics having relevance in the legal profession have been included.
3.
LLM
Course Type: |
On Campus |
Course Specialization: |
Not Available |
Course Level: |
Masters |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
12 Months |
Course Eligibility: |
To be eligible for appearing in the Admission Test for the LL.M. One Year Degree Program, a candidate should have passed LL.B/B.A.LL.B/ B.B.A.LL.B or equivalent degree from a ecognized University.
The candidates awaiting results of the qualifying examination can also appear in the entrance admission test subject to a condition that they will have to produce proof of having passed the qualifying examination with the prescribed marks at the time of interview/counseling.
The admission to LL.M. One Year Degree Programme should be base don merit decided on the basis of Admission Test conducted by the University, with the objective of testing aptitude for teaching/research, legal reasoning, and omprehension/basic legal knowledge.
The Admissions Test will be for 70% of total marks of the test and the rest of 30% will be equally is tributed on the basis of work experience, publications, and statement of purpose.
The 30% weightage to be given to applicants for preparing the merit list will be determined by the University from time to time. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available