Global Institute of Intellectual Property | Law College in India | Course Information | College Facilities | Fees

Established Year:	Not Available
Accreditation:	Not Available
Status Of College:	Not Available
College Management:	Not Available
College Facilities:	GIIP offers both internship and placement assistance and organizes campus recruitment programmes.

College Information:

GIIP, a training institute co-headquartered in New Delhi, India and San Jose, USA, has been set up by a team of successful entrepreneurs, IP Attorneys, patent agents and IP practitioners.

GIIP offers diploma, executive and corporate programs to develop professional skills in the field of Intellectual Property services, particularly International Patents and Procedures and enable them to serve global customers.

The 9-month diploma program, which includes 3 months of Corporate Internship, will open many opportunities for participants who wish to seek job opportunities in areas of IP and patents with MNCs, evolving domestic industries, outsourcing companies (KPOs and LPOs), law firms, Government and R&D Institutions.

The PG curriculum is tailored to meet industry requirements as well as the needs of aspiring professionals. It includes up-to-date education in US and Indian Patent and IP laws and procedures and is designed and delivered by outstanding professionals with rich teaching, research, industry and consulting experience.

1. Certification Course

Course Type:	On Campus
Course Specialization:	Technical Track- US and Indian Patent Laws and Procedures
Course Level:	Certification
Course Medium:	English
Course Mode:	Full Time
Course Duration:	12 Months
Course Eligibility:	Graduates of Law and Science/Engineering/Technical streams, including final year students, Practicing Advocates, Attorneys working with Law Firms, LPOs, KPOs, and Legal & IPR Departments of Corporates, Professionals with Legal (LL.B., LL.M.) background, Professionals with Science, Engineering, Management & Technical background, Domain Experts, and Researchers.
No.of Seats available:	60
Course Fees:	Rs. 125000

Course Description:

Participants will get an in-depth understanding on different forms of IP, the terminology, laws & acts governing them, associated filing & registration procedures, protection strategies, etc. Each topic will include important International & Indian case laws & case studies.

The Technical Track is meant for professionals with sufficient knowledge and work experience in the US and Indian patent laws and procedures. The course is aimed to provide practical experience through case studies in some of the more intricate and complex areas of patent practice.

The practical sessions will help the participants in understanding the different strategies (business, technical and legal) adopted in patent searching, creating search reports, drafting claims, handling patents before the PTO (Patent & Trademark office), work with the company�s management team in the area of IP and patent valuation.

2. Certification Course

Course Type:	On Campus
Course Specialization:	Patents Law
Course Level:	Certification
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Months
Course Eligibility:	The 3-month PG program is recommended for Attorneys in Law Firms, KPO�S,LPO�S, Law Graduates (LL.B. & LL.M.), Legal Professionals engaged in IPR and Legal Cells, Management Professionals. The application form will be evaluated by the GIIP Selection Committee for assessing eligibility of the applicant.
No.of Seats available:	60
Course Fees:	Rs. 80000

Course Description:

The 3 months full time post graduate certificate program, for legal and management professionals, focuses on providing a platform in IP and related service, making it a potential career opportunity.

On completion of the course, participants can seek attractive IP-related jobs in Law Firms, Legal Process Outsourcing (LPO) companies, IP & Legal departments of Indian Corporations, MNCs, Government.

3. PG Diploma

Course Type:	On Campus
Course Specialization:	Patents Law
Course Level:	PG Diploma
Course Medium:	English
Course Mode:	Full Time
Course Duration:	9 Months
Course Eligibility:	Graduates/Post-graduates/PhDs with science, engineering and other technical qualifications, Domain Experts, Research Scholars, Teachers and Professors, Legal Professionals (LL.B. & LL.M.) with technical background, Management Professionals. Participants appearing for their final year/semester exam are also eligible to apply.
No.of Seats available:	60
Course Fees:	Rs. 195000

Course Description:

9-month full-time Post Graduate Diploma in Patent and IP Laws (US & India) and Services.

4. PG Diploma

Course Type:	Not Available
Course Specialization:	Not Available
Course Level:	PG Diploma
Course Medium:	English
Course Mode:	Not Available
Course Duration:	12 Months
Course Eligibility:	Graduates of Law and Science/Engineering/Technical streams, including final year students. Practicing Advocates, Attorneys working with Law Firms, LPOs, KPOs, and Legal & IPR Departments of Corporates, Professionals with Legal (LL.B., LL.M.) background. Professionals with Science, Engineering, Management & Technical background, Domain Experts, and Researchers.
No.of Seats available:	60
Course Fees:	Rs. 125000

Course Description:

1 year part-time Post Graduate Certificate in Patent and IP Laws (US & India) and Services.