Established Year: | 2009 |
Accreditation: | Not Available |
Status Of College: | Approved by Bar Council of India |
College Management: | Not Available |
College Facilities: | The KSLUs Law School is striving to provide world class infrastructure, facilities and teaching to the students. Air conditioned class rooms, LCD Projectors and Digital boards for conducting classes, library including e-library, placements etc |
College Information:
The Karnataka state law university has established KSLU’s Law School on the main campus with state-of-the art world class infrastructure and facilities. It will be a model law school for all the Law colleges of the state.
The KSLU’s will be a fine blend of indian values and global technology; therefore, it carries the slogan “Indian Roots and Global Heights”. It aims at achieving the global heights in the quality of legal education keeping its roots intact in the indian value system.
The KLSU established the KLSU's Law School on the main campus in August 2009, offering the 5 year B.A LLB and BBA LLB Double Degree integrated course and LLM in Constitutional Law and Intellectual Property Rights, the KLSU and its Law School state-of-the-art infrastructure and facilities.
The KSLU’s will be a fine blend of indian values and global technology; therefore, it carries the slogan “Indian Roots and Global Heights”. It aims at achieving the global heights in the quality of legal education keeping its roots intact in the indian value system.
The KLSU established the KLSU's Law School on the main campus in August 2009, offering the 5 year B.A LLB and BBA LLB Double Degree integrated course and LLM in Constitutional Law and Intellectual Property Rights, the KLSU and its Law School state-of-the-art infrastructure and facilities.